Vijay Pal (Second Bail) vs State Of U.P.
2012 Latest Caselaw 6195 ALL

Citation : 2012 Latest Caselaw 6195 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Vijay Pal (Second Bail) vs State Of U.P. on 20 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 8041 of 2012
 

 
Petitioner :- Vijay Pal (Second Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- C.P. Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let file of Criminal Misc. Case No.5674(B) of 2012 be sent alongwith this application for bail.

List after two weeks.

Order Date :- 20.12.2012

A.Nigam

Download the LatestLaws.com Mobile App