Ashish Kumar vs State Of U.P. & Others
2012 Latest Caselaw 6194 ALL

Citation : 2012 Latest Caselaw 6194 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Ashish Kumar vs State Of U.P. & Others on 20 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 802 of 2012
 

 
Petitioner :- Ashish Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- N.L. Pandey,Suyash Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The date "29.6.2011" occurring in the first line of the last but one paragraph of the judgment dated 30.11.2012 is directed to be replaced the date "29.9.2011". It is further directed that decision be taken by the Regional Level Committee, within next two months from the date of receipt of a certified copy of this order.

Order Date :- 20.12.2012

SRY

Download the LatestLaws.com Mobile App