Citation : 2012 Latest Caselaw 6191 ALL
Judgement Date : 20 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8033 of 2012 Petitioner :- Shamshuddin Respondent :- State Of U.P. Petitioner Counsel :- Wasim Ahmad Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Let this case be heard along Criminal Misc. Case Nos.7461(B) of 12 and 8039(B) of 2012.
Order Date :- 20.12.2012
A.Nigam
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