Geet Kumar Mishra vs State Of U.P. & Others
2012 Latest Caselaw 6170 ALL

Citation : 2012 Latest Caselaw 6170 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Geet Kumar Mishra vs State Of U.P. & Others on 19 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66753 of 2012
 

 
Petitioner :- Geet Kumar Mishra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Arvind Srivastava,Rakesh Kumar Srivastava
 
Respondent Counsel :- C.S.C.,A.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow.

Order Date :- 19.12.2012

SRY

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