Rajesh Kumar Singh vs State Of U.P.And Another
2012 Latest Caselaw 6168 ALL

Citation : 2012 Latest Caselaw 6168 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Rajesh Kumar Singh vs State Of U.P.And Another on 19 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 57593 of 2012
 

 
Petitioner :- Rajesh Kumar Singh
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Anand Sagar Dubey
 
Respondent Counsel :- C.S.C.,Jay Ram Pandey
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The date "9.12.2011" occurring in the first line of first paragraph of the order dated 05.11.2012 is directed to be deleted and the same be read as "19.12.2011". Counsel for the petitioner is also permitted to replace the dated "09.12.2011" by the date "19.12.2011" wherever it appears in the writ petition.

Order Date :- 19.12.2012

SRY

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