Rajesh Kumar Tiwari vs State Of U.P.
2012 Latest Caselaw 6167 ALL

Citation : 2012 Latest Caselaw 6167 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Rajesh Kumar Tiwari vs State Of U.P. on 19 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6695 of 2012
 

 
Petitioner :- Rajesh Kumar Tiwari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.K. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

None appears on behalf of the applicant to press this bail application.

The counter affidavit has already been filed.

List in the next cause list peremptorily.

Order Date :- 19.12.2012

Monika

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