Rajendra Singh vs State Of U.P.
2012 Latest Caselaw 6166 ALL

Citation : 2012 Latest Caselaw 6166 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Rajendra Singh vs State Of U.P. on 19 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5838 of 2012
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.K. Mishra,I.M. Khan
 
Respondent Counsel :- Govt. Advocate,Rajesh Kumar
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 19.12.2012

Monika

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