Smt. Anupam Mishra vs State Of U.P. And Others
2012 Latest Caselaw 6163 ALL

Citation : 2012 Latest Caselaw 6163 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Smt. Anupam Mishra vs State Of U.P. And Others on 19 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 60753 of 2012
 

 
Petitioner :- Smt. Anupam Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashish Mishra,Ashish Kumar Ojha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The word "Special" occurring in the second line of the second paragraph of the order dated 23.11.2012 is directed to be scored out.

Order Date :- 19.12.2012

SRY

Download the LatestLaws.com Mobile App