Rajendra Pandey vs State Of U.P. And Another
2012 Latest Caselaw 6162 ALL

Citation : 2012 Latest Caselaw 6162 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Rajendra Pandey vs State Of U.P. And Another on 19 December, 2012

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 43792 of 2012
 

 
Petitioner :- Rajendra Pandey
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Manoj Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This case appears to have been wrongly been filed before this Court.

Put up this case before the appropriate Court, if possible tomorrow, as a fresh case.

Order Date :- 19.12.2012

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