Subhash Chandra Gutpa vs State Of U.P. And Others
2012 Latest Caselaw 6158 ALL

Citation : 2012 Latest Caselaw 6158 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Subhash Chandra Gutpa vs State Of U.P. And Others on 19 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66701 of 2012
 

 
Petitioner :- Subhash Chandra Gutpa
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.K. Singh,Raj Karan Tripathi
 
Respondent Counsel :- C.S.C.,Jagdish Pathak
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No. 1. Sri Jagdish Pathak, Advocate has entered appearance on behalf of respondent Nos. 2 and 3. Issue notice to respondent No. 4.

Each one of the respondents is accorded one months' time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter.

Order Date :- 19.12.2012

SRY

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