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Dhan Singh vs State Of U.P.And Others
2012 Latest Caselaw 6157 ALL

Citation : 2012 Latest Caselaw 6157 ALL
Judgement Date : 19 December, 2012

Allahabad High Court
Dhan Singh vs State Of U.P.And Others on 19 December, 2012
Bench: Devendra Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 54954 of 2012
 

 
Petitioner :- Dhan Singh
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Nanhe Lal Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Pratap Singh,J.

A short counter affidavit has been filed stating that the impugned order against which the present writ petition has been filed, has already been withdrawn.

Accordingly, the cause in this petition does not survive and thus the writ petition is dismissed.

Order Date :- 19.12.2012

AK

 

 

 
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