Citation : 2012 Latest Caselaw 6152 ALL
Judgement Date : 19 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7476 of 2012 Petitioner :- Sonu Teli Respondent :- State Of U.P. Petitioner Counsel :- Sharad Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
As prayed by learned counsel for the applicant,the case is passed over for today.
List in the next cause list.
Order Date :- 19.12.2012
Monika
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