Shiv Nath Yadav vs Indian Institute Of Technology, ...
2012 Latest Caselaw 6150 ALL

Citation : 2012 Latest Caselaw 6150 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Shiv Nath Yadav vs Indian Institute Of Technology, ... on 19 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66646 of 2012
 

 
Petitioner :- Shiv Nath Yadav
 
Respondent :- Indian Institute Of Technology, Kanpur Thru' Director & Anr.
 
Petitioner Counsel :- Amir Mehdi,S.N. Verma
 
Respondent Counsel :- Yashwant Verma
 

 
Hon'ble V.K. Shukla,J.

Sri Yashwant Verma, Advocate has accepted notice on behalf of respondents. He prays for and is accorded one month's time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter.

Order Date :- 19.12.2012

SRY

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