Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sant Kumar And Others vs State Of U.P.Through Principal ...
2012 Latest Caselaw 6144 ALL

Citation : 2012 Latest Caselaw 6144 ALL
Judgement Date : 19 December, 2012

Allahabad High Court
Sant Kumar And Others vs State Of U.P.Through Principal ... on 19 December, 2012
Bench: Tarun Agarwala



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 66937 of 2012
 

 
Petitioner :- Sant Kumar And Others
 
Respondent :- State Of U.P.Through Principal Secy P.W.D. And Others
 
Petitioner Counsel :- Mithilesh Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

The petitioners contend that they are not being given time pay scale. In this regard, the petitioners have made a representation before the Authority concerned, which is pending consideration.

This writ petition is disposed of with a direction to the Authority concerned to decide the petitioners' representation by a reasoned and speaking order within three months from the date of production of a certified copy of the order.

Order Date :- 19.12.2012.

Vinod

(Tarun Agarwala, J.)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter