Citation : 2012 Latest Caselaw 6122 ALL
Judgement Date : 18 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 66199 of 2012 Petitioner :- Jeev Narayan Yadav And Anr. Respondent :- State Of U.P. And Others Petitioner Counsel :- Nisheeth Yadav Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter along with record of writ petition No.59355 of 2012, Dilip Kumar Shukla and others vs. State of U.P. and others.
Any action taken during this period shall abide by final order to be passed by this Court.
Order Date :- 18.12.2012
SRY
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