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Rajesh Kumar Srivastava vs State Of U.P. And Others
2012 Latest Caselaw 6117 ALL

Citation : 2012 Latest Caselaw 6117 ALL
Judgement Date : 18 December, 2012

Allahabad High Court
Rajesh Kumar Srivastava vs State Of U.P. And Others on 18 December, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66208 of 2012
 

 
Petitioner :- Rajesh Kumar Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Singh,Akhilesh Tripathi
 
Respondent Counsel :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble V.K. Shukla,J.

Connect the record of present writ petition along with record of writ petition No.39674 of 2012 (Akhilesh Tripathi and others vs. State of U.P. and others). It has been informed that the said matter is being heard by Hon. Arun Tandon, J. and the matter is nominated to him.

In view of this, present matter be placed before Hon'ble Arun Tandon, J. after taking nomination from Hon'ble the Acting Chief Justice.

Order Date :- 18.12.2012

SRY

 

 

 
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