Ajay Sharma vs State Of U.P.
2012 Latest Caselaw 6115 ALL

Citation : 2012 Latest Caselaw 6115 ALL
Judgement Date : 18 December, 2012

Allahabad High Court

Ajay Sharma vs State Of U.P. on 18 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28043 of 2012
 

 
Petitioner :- Ajay Sharma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.S.Tripathi,A.P.Tewari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 18.12.2012

Monika

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