Satya Prakash Singh And Others vs State Of U.P.And Others
2012 Latest Caselaw 6114 ALL

Citation : 2012 Latest Caselaw 6114 ALL
Judgement Date : 18 December, 2012

Allahabad High Court

Satya Prakash Singh And Others vs State Of U.P.And Others on 18 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66364 of 2012
 

 
Petitioner :- Satya Prakash Singh And Others
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- P.K.Tiwari,Ujjawal Pratap Singh
 
Respondent Counsel :- C.S.C.,A.K.Yadav
 

 
Hon'ble V.K. Shukla,J.

Connect the record of present writ petition along with record of writ petition No.39674 of 2012 (Akhilesh Tripathi and others vs. State of U.P. and others). It has been informed that the said matter is being heard by Hon. Arun Tandon, J. and the matter is nominated to him.

In view of this, present matter be placed before Hon'ble Arun Tandon, J. after taking nomination from Hon'ble the Acting Chief Justice.

Order Date :- 18.12.2012

SRY

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