Beauty Singh vs State Of U.P. Thru Secy. Basic ...
2012 Latest Caselaw 6111 ALL

Citation : 2012 Latest Caselaw 6111 ALL
Judgement Date : 18 December, 2012

Allahabad High Court

Beauty Singh vs State Of U.P. Thru Secy. Basic ... on 18 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66087 of 2012
 

 
Petitioner :- Beauty Singh
 
Respondent :- State Of U.P. Thru Secy. Basic Education And Ors.
 
Petitioner Counsel :- Achal Singh Vats,Rajendra Prasad
 
Respondent Counsel :- C.S.C.,K.Shahi
 

 
Hon'ble V.K. Shukla,J.

Connect the record of present writ petition along with record of Civil Misc. Writ Petition No. 39674 of 2012 (Akhilesh Tripathi and others Vs. State of U.P. and others). It has been informed that said matter is being heard by Hon'ble Arun Tandon, J. and the matter is nominated to him.

In view of this, present matter be placed before Hon'ble Arun Tandon, J. after taking due permission from Hon'ble Acting the Chief Justice.

Order Date :- 18.12.2012

SRY

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