Tabassum Khanam vs State Of U.P. Thru' Secy. Basic ...
2012 Latest Caselaw 6091 ALL

Citation : 2012 Latest Caselaw 6091 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Tabassum Khanam vs State Of U.P. Thru' Secy. Basic ... on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 26805 of 2008
 

 
Petitioner :- Tabassum Khanam
 
Respondent :- State Of U.P. Thru' Secy. Basic Education & Others
 
Petitioner Counsel :- S.K.S. Kushwaha
 
Respondent Counsel :- C.S.C.,Anil Kumar Srivastava,Jag Narain,K. Shahi,Rajesh Kushwaha,Saiful Islam Siddiqui,V.K. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

There is illness slip of Sri Rajesh Kushwaha, learned counsel for the respondents.

Learned counsel for the petitioner is present.

List in the next cause list.

Interim order is extended till the next date of listing.

Order Date :- 17.12.2012

Hasnain

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