Smt. Brijma Rani vs State Of U.P. & Others
2012 Latest Caselaw 6090 ALL

Citation : 2012 Latest Caselaw 6090 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Smt. Brijma Rani vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 58434 of 2008
 

 
Petitioner :- Smt. Brijma Rani
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Deepak K. Jaiswal
 
Respondent Counsel :- C.S.C.,R.A. Akhtar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of learned counsel for the petitioner, list this case in the third week of Januaruy, 2013.

Sri R.A. Akhtar is present for the respondents.

Order Date :- 17.12.2012

Hasnain

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