Mahmood Husain vs State Of U.P. & Others
2012 Latest Caselaw 6085 ALL

Citation : 2012 Latest Caselaw 6085 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Mahmood Husain vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 56203 of 2008
 

 
Petitioner :- Mahmood Husain
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.K. Verma
 
Respondent Counsel :- C.S.C.,Ajay Kumar Srivastava,Anuj Kumar,Anurodh Mishra,Nafees Ahmad
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent no.6 has filed supplementary counter affidavit.

Learned counsel for the petitioner prays for and is granted four weeks time to file counter affidavit.

Learned standing counsel may also file counter affidavit within the said period.

List in third week of January, 2013.

Order Date :- 17.12.2012

Hasnain

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