Lal Singh Bahadur Pal vs State Transport Apellant ...
2012 Latest Caselaw 6082 ALL

Citation : 2012 Latest Caselaw 6082 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Lal Singh Bahadur Pal vs State Transport Apellant ... on 17 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 28922 of 1998
 

 
Petitioner :- Lal Singh Bahadur Pal
 
Respondent :- State Transport Apellant Authority & Another
 
Petitioner Counsel :- A.D.Saunders
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri A.D. Saunders, learned counsel for the petitioner states that the matter relates to the Transport.

List before the appropriate Bench dealing with Transport matter.

Order Date :- 17.12.2012

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