Babban Singh vs State Of U.P. Thru' Secy. Min. Of ...
2012 Latest Caselaw 6080 ALL

Citation : 2012 Latest Caselaw 6080 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Babban Singh vs State Of U.P. Thru' Secy. Min. Of ... on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 36934 of 2008
 

 
Petitioner :- Babban Singh
 
Respondent :- State Of U.P. Thru' Secy. Min. Of Secondary Edu. & Others
 
Petitioner Counsel :- C.B. Yadav,Amit Shukla
 
Respondent Counsel :- C.S.C.,V.B. Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The case is passed-over for the day on the illness slip of Sri Nishith Yadav, learned counsel for the petitioner.

Order Date :- 17.12.2012

Hasnain

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