Citation : 2012 Latest Caselaw 6076 ALL
Judgement Date : 17 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 40003 of 2008 Petitioner :- Ved Prakash Dubey Respondent :- State Of U.P. And Others Petitioner Counsel :- Ramesh Upadhyaya Respondent Counsel :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List is revised.
Learned counsel for the petitioner is not present.
Sri K.R. Singh, learned counsel for the respondent is present.
The writ petition is dismissed for non prosecution. Interim order, if any, stands vacated.
Order Date :- 17.12.2012
Hasnain
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