Citation : 2012 Latest Caselaw 6073 ALL
Judgement Date : 17 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 9659 of 2002 Petitioner :- Smt. Neelam Singh & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Rana M.P. Singh,A. Khare,H.N.Singh,Indra Raj Singh,R. Singh Respondent Counsel :- C.S.C.,B.P. Singh,Kamal Kumar Singh,Rajeev Kumar Singh Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that he has received supplementary counter affidavit on behalf of respondent no. 4 today. He prays for and is granted two weeks time to file supplementary rejoinder affidavit.
List in second week of January, 2013. Office is directed to place the supplementary counter affidavit on record.
Order Date :- 17.12.2012
OP
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