Hari Shankar Yadav vs State Of U.P. And Others
2012 Latest Caselaw 6069 ALL

Citation : 2012 Latest Caselaw 6069 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Hari Shankar Yadav vs State Of U.P. And Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 8887 of 2007
 

 
Petitioner :- Hari Shankar Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sandeep Agarwal,Mahendra Prakash,R. Verma,Rajeev Mishra,Vijay Gautam,W.H. Khan
 
Respondent Counsel :- C.S.C.,I.J. Yadav,J.P. Yadav,P.N. Ojha,P.S. Baghel,R.J. Yadav,R.K.Ojha,Ramjit Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Lay before another Bench.

Office may place the record before Hon'ble the Acting Chief Justice for nomination of other Bench.

Order Date :- 17.12.2012

Hasnain

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