Sulochana Devi vs State Of U.P. & Others
2012 Latest Caselaw 6058 ALL

Citation : 2012 Latest Caselaw 6058 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Sulochana Devi vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 66031 of 2008
 

 
Petitioner :- Sulochana Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.N.Ojha
 
Respondent Counsel :- C.S.C.,T.D.Verma,Vijay Gautam
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Lay before another Bench.

Office may place the record before Hon'ble the Acting Chief Justice for nomination of other Bench.

Order Date :- 17.12.2012

Hasnain

Download the LatestLaws.com Mobile App