Rakesh Bihari And Others vs State Of U.P.And Others
2012 Latest Caselaw 6057 ALL

Citation : 2012 Latest Caselaw 6057 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Rakesh Bihari And Others vs State Of U.P.And Others on 17 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 54971 of 2012
 

 
Petitioner :- Rakesh Bihari And Others
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Abhishek Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case after one month.

Interim order already passed is directed to be extended in present writ petition as well as in connected writ petitions.

Order Date :- 17.12.2012

SRY

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