Citation : 2012 Latest Caselaw 6038 ALL
Judgement Date : 14 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 7354 of 2012 Petitioner :- Nanha @ Hajrat And Another Respondent :- State Of U.P. Petitioner Counsel :- Rajneesh Mishra Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None is present for the applicant.
List again.
Order Date :- 14.12.2012
A.Nigam
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