Param Jeet @ Pammi @ Sonu vs State Of U.P.
2012 Latest Caselaw 6019 ALL

Citation : 2012 Latest Caselaw 6019 ALL
Judgement Date : 13 December, 2012

Allahabad High Court

Param Jeet @ Pammi @ Sonu vs State Of U.P. on 13 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7789 of 2012
 

 
Petitioner :- Param Jeet @ Pammi @ Sonu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.P.Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Ms. Manjusha Kapil, Advocate has put in appearance for the complainant and filed her vakalatnama.

In view of nature of offence, let the counter affidavit be filed.

List after three weeks.

Order Date :- 13.12.2012

A.Nigam

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