Sabir Ali vs State Of U.P. Through Its ...
2012 Latest Caselaw 6018 ALL

Citation : 2012 Latest Caselaw 6018 ALL
Judgement Date : 13 December, 2012

Allahabad High Court

Sabir Ali vs State Of U.P. Through Its ... on 13 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3352 of 2010
 

 
Petitioner :- Sabir Ali
 
Respondent :- State Of U.P. Through Its Secy.Basic Education Lucknow & Ors
 
Petitioner Counsel :- Mayankar Singh
 
Respondent Counsel :- C.S.C.,J.P.Maurya,Kishore Kumar,Vishal Verma
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.90101/12: Application for recall)

This application has been filed for recall of order dated 23.8.2012.

None has put in appearance for the applicant.

This application is dismissed for want of prosecution.

Order Date :- 13.12.2012

A.Nigam

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