Shiv Murti vs State Of U.P.
2012 Latest Caselaw 6017 ALL

Citation : 2012 Latest Caselaw 6017 ALL
Judgement Date : 13 December, 2012

Allahabad High Court

Shiv Murti vs State Of U.P. on 13 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7804 of 2012
 

 
Petitioner :- Shiv Murti
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Akshaya Katiyar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the respondent-State, Smt. Ruhi Siddiqui, contends that the applicant has criminal history of four cases.

Let counter affidavit be filed.

List after three weeks.

Order Date :- 13.12.2012

A.Nigam

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