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Om Prakash Singh vs R.M. Punjab National Bank And ...
2012 Latest Caselaw 5991 ALL

Citation : 2012 Latest Caselaw 5991 ALL
Judgement Date : 10 December, 2012

Allahabad High Court
Om Prakash Singh vs R.M. Punjab National Bank And ... on 10 December, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 18599 of 1993
 

 
Petitioner :- Om Prakash Singh
 
Respondent :- R.M. Punjab National Bank And Another
 
Petitioner Counsel :- H.N.Sharma,K.D. Tripathi,S.K. Tyagi
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Ramesh Singh, Advocate filed his Vakalatnama on behalf of Punjab National Bank, the same may be placed on record.

Cases of Sri K.D. Tripathi, Advocate are reported to have been adjourned upto 12.12.2012.

List thereafter.

Order Date :- 10.12.2012

OP

 

 

 
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