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Smt.Indu Singh & Others vs Sanyukta Nideshak Matra Evam ...
2012 Latest Caselaw 5988 ALL

Citation : 2012 Latest Caselaw 5988 ALL
Judgement Date : 10 December, 2012

Allahabad High Court
Smt.Indu Singh & Others vs Sanyukta Nideshak Matra Evam ... on 10 December, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 38382 of 1998
 

 
Petitioner :- Smt.Indu Singh & Others
 
Respondent :- Sanyukta Nideshak Matra Evam Shishu Kalyan & Others
 
Petitioner Counsel :- Km.Suman Sirohi,Sumati Rani Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri A.K. Singh, learned Standing Counsel states that the record of the case is available. On the last occasion also, the record was available but an adjournment has been sought by the learned counsel for the petitioner. Today again adjournment has been sought by Sri Harendra Prasad on the ground of illness.

List on 17.12.2012 peremptorily.

Order Date :- 10.12.2012

OP

 

 

 
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