Citation : 2012 Latest Caselaw 5980 ALL
Judgement Date : 10 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 42308 of 2012 Petitioner :- Bharat Sanchar Nigam Ltd. And Another Respondent :- Permanent Lok Adalat Allahabad And Another Petitioner Counsel :- Ajit Kumar Singh Hon'ble Dilip Gupta,J.
It is stated by learned counsel for the petitioners that the rejoinder affidavit was filed in the office on 5th December, 2012. The same is not on the record. The office may trace out the said rejoinder affidavit and place it on record.
List this petition in the week commencing 14th January, 2013. Interim order shall continue till the next date of listing.
Order Date :- 10.12.2012
SK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!