Virendra Pratap Gond vs State Of U.P. And Others
2012 Latest Caselaw 5972 ALL

Citation : 2012 Latest Caselaw 5972 ALL
Judgement Date : 7 December, 2012

Allahabad High Court

Virendra Pratap Gond vs State Of U.P. And Others on 7 December, 2012

Bench: Sushil Harkauli, Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 59333 of 2012
 

 
Petitioner :- Virendra Pratap Gond
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Abhay Singh,Rakesh Prasad
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Kalimullah Khan,J.

The case is passed-over on the illness slip of Sri Abhai Singh, learned counsel for the petitioner.

Order Date :- 7.12.2012

Hasnain

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