Dinesh vs The State Of U.P.
2012 Latest Caselaw 5971 ALL

Citation : 2012 Latest Caselaw 5971 ALL
Judgement Date : 7 December, 2012

Allahabad High Court

Dinesh vs The State Of U.P. on 7 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7640 of 2012
 

 
Petitioner :- Dinesh
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Santosh Kumar Kanaujia
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed alongwith Criminal Misc. Case No.7535(B) of 2012, Ram Chandra v. State.

Order Date :- 7.12.2012

A.Nigam

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