Sajjan vs State Of U.P.
2012 Latest Caselaw 5962 ALL

Citation : 2012 Latest Caselaw 5962 ALL
Judgement Date : 7 December, 2012

Allahabad High Court

Sajjan vs State Of U.P. on 7 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7656 of 2012
 

 
Petitioner :- Sajjan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- I.P. Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant contends that Case Crime number has been wrongly type-written.

Liberty is given to the counsel to make the correction.

List this application on 11.12.2012.

Order Date :- 7.12.2012

A.Nigam

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