Citation : 2012 Latest Caselaw 5956 ALL
Judgement Date : 7 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 63715 of 2012 Petitioner :- Surat Nishad Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Sabhajeet Nishad Respondent Counsel :- C.S.C. Hon'ble Sushil Harkauli,J.
Hon'ble Kalimullah Khan,J.
Counter affidavit may be filed within a month.
List after one weeks.
(Kalimullah Khan,J.) ( Sushil Harkauli,J.)
Order Date :- 7.12.2012
Hasnain
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!