Mohd. Wahid Murad And Others vs State Of U.P. And Others
2012 Latest Caselaw 5953 ALL

Citation : 2012 Latest Caselaw 5953 ALL
Judgement Date : 7 December, 2012

Allahabad High Court

Mohd. Wahid Murad And Others vs State Of U.P. And Others on 7 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 49226 of 2011
 

 
Petitioner :- Mohd. Wahid Murad And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M.A.Ausaf
 
Respondent Counsel :- C.S.C.,Ajay Rajendra
 

 
Hon'ble V.K. Shukla,J.

List after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 7.12.2012

SRY

Download the LatestLaws.com Mobile App