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Hafiz Ullah @ Habib Ullah vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 5951 ALL

Citation : 2012 Latest Caselaw 5951 ALL
Judgement Date : 7 December, 2012

Allahabad High Court
Hafiz Ullah @ Habib Ullah vs State Of U.P. Thru Secy. And Others on 7 December, 2012
Bench: Sushil Harkauli, Kalimullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 63657 of 2012
 

 
Petitioner :- Hafiz Ullah @ Habib Ullah
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Sanjay Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Kalimullah Khan,J.

Supplementary affidavit may be filed by the petitioner as to ownership of the workshop where the petitioner himself says that he was sitting at the time of raid.

List after one weeks.

 (Kalimullah Khan,J.) ( Sushil Harkauli,J.)

Order Date :- 7.12.2012

Hasnain

 

 

 
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