Ravi Bhushan Singh & Others vs State Of U.P. & Others
2012 Latest Caselaw 5950 ALL

Citation : 2012 Latest Caselaw 5950 ALL
Judgement Date : 7 December, 2012

Allahabad High Court

Ravi Bhushan Singh & Others vs State Of U.P. & Others on 7 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 11739 of 2012
 

 
Petitioner :- Ravi Bhushan Singh & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- V.K. Singh,G.K. Singh
 
Respondent Counsel :- C.S.C.,A.K. Yadav,Hari Pratap Singh,R.K. Ojha,S.C. Dwivedi,S.Q.Khan,Saiful Islam Siddiqui,Tahira Kazmi,Vikram D. Chauhan
 

 
Hon'ble V.K. Shukla,J.

Put up on Monday.

Order Date :- 7.12.2012

SRY

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