Dinesh Upadhyay vs Central Bureau Of ...
2012 Latest Caselaw 5948 ALL

Citation : 2012 Latest Caselaw 5948 ALL
Judgement Date : 7 December, 2012

Allahabad High Court

Dinesh Upadhyay vs Central Bureau Of ... on 7 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7637 of 2012
 

 
Petitioner :- Dinesh Upadhyay
 
Respondent :- Central Bureau Of Investigation,7,Naval Kishore Road,Lucknow
 
Petitioner Counsel :- Rajendra Prasad Mishra
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

On request of Shri Bireshwar Nath, learned counsel for the C.B.I., list this case on 17.12.2012.

Order Date :- 7.12.2012

A.Nigam

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