Sarvesh Kumar Verma And Others vs Adminstrator Ghaziabad Urban ...
2012 Latest Caselaw 5928 ALL

Citation : 2012 Latest Caselaw 5928 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Sarvesh Kumar Verma And Others vs Adminstrator Ghaziabad Urban ... on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 47870 of 2005
 

 
Petitioner :- Sarvesh Kumar Verma And Others
 
Respondent :- Adminstrator Ghaziabad Urban Cooperative Bank Ltd. And Anoth
 
Petitioner Counsel :- Saurabh Gaur
 
Respondent Counsel :- K.N. Mishra,S.C.
 

 
Hon'ble Rajes Kumar,J.

Copy of the counter affidavit filed by newly respondent represented by Sri Sushil Kumar Tiwari, Advocate has been given to Sri K.N. Mishra, learned counsel appearing on behalf of the Bank. On his request, list in the next cause list.

Order Date :- 6.12.2012

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