Mahendra Kumar Saxena & 6 Others vs State Of U.P. & Others
2012 Latest Caselaw 5925 ALL

Citation : 2012 Latest Caselaw 5925 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Mahendra Kumar Saxena & 6 Others vs State Of U.P. & Others on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 7972 of 2009
 

 
Petitioner :- Mahendra Kumar Saxena & 6 Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pramod K. Sinha
 
Respondent Counsel :- C.S.C.,Sushil Tiwari,Syed Faheem Ahmad
 

 
Hon'ble Rajes Kumar,J.

Despite the order passed by this Court to list the case peremptorily, the case has not been listed peremptorily. Office is directed to explain that why it has not been listed peremptorily.

List in the next cause list peremptorily.

Order Date :- 6.12.2012

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