Shailendra @ Bade vs State Of U.P.
2012 Latest Caselaw 5923 ALL

Citation : 2012 Latest Caselaw 5923 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Shailendra @ Bade vs State Of U.P. on 6 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23269 of 2009
 

 
Petitioner :- Shailendra @ Bade
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shiv Nath Singh,Satyam Singh
 
Respondent Counsel :- Govt. Advocate,Ajay Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 6.12.2012

Monika

Download the LatestLaws.com Mobile App