Sri Keshav Singh vs State Of U.P.& Others
2012 Latest Caselaw 5918 ALL

Citation : 2012 Latest Caselaw 5918 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Sri Keshav Singh vs State Of U.P.& Others on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 18714 of 1995
 

 
Petitioner :- Sri Keshav Singh
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- C.K.Rai,Faujdar Rai
 
Respondent Counsel :- .../C.S.C
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list along with the record of Civil Misc. Writ Petition No.25317 of 1991 giving full particular of the case.

Order Date :- 6.12.2012

Hasnain

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