Mahabir Sing vs State Of U.P. And Another
2012 Latest Caselaw 5917 ALL

Citation : 2012 Latest Caselaw 5917 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Mahabir Sing vs State Of U.P. And Another on 6 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6999 of 2010
 

 
Petitioner :- Mahabir Sing
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- R. K. R. Sharma
 
Respondent Counsel :- Govt Advocate,Vijay Singh Sengar
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Notice to the other party and its counsel has not been given by the learned counsel for the applicant.

Let steps be taken by both ways.

List this matter after two weeks.

Order Date :- 6.12.2012

Monika

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