M.P. Khare vs U.P. Khadi & Village Industries ...
2012 Latest Caselaw 5916 ALL

Citation : 2012 Latest Caselaw 5916 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

M.P. Khare vs U.P. Khadi & Village Industries ... on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21068 of 1999
 

 
Petitioner :- M.P. Khare
 
Respondent :- U.P. Khadi & Village Industries Board Lko.
 
Petitioner Counsel :- A.P. Sahi,G.K. Singh,R.N. Singh
 
Respondent Counsel :- N. Misra,S.C.
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today, same may be placed on record.

Learned counsel for the respondent states that the case may be passed-over today to look into the matter.

List in the next cause list.

Order Date :- 6.12.2012

Hasnain

Download the LatestLaws.com Mobile App